Calcutta High Court
Jmd Overseas vs Aqua Designs India Pvt. Ltd. And Anr on 22 December, 2020
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
OD-1
CS/179/2019
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IN THE MATTER OF:
JMD OVERSEAS
VERSUS
AQUA DESIGNS INDIA PVT. LTD. AND ANR.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 22nd December, 2020. (Via Video Conference) Appearance:
Ms. Manju Agarwa, Adv.
Mr. Bajrang Manot, Adv.
The Court: On the prayer of the learned advocate for the plaintiff, plaint is returned to the advocate on record for the plaintiff under Order VII Rule 10A of the Code of Civil Procedure, 1908 for filing before the appropriate forum, in accordance with law.
Department will treat CS 179 of 2019 as disposed of on the return of the plaint to the learned Advocate on record for the plaintiff.
(DEBANGSU BASAK, J.) sp/