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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(zo) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(zo)"trader" means a person who in his normal course of business buys or sells any notified agricultural produce and includes a person engaged in processing of agricultural produce but does not include an agriculturist;