Section 2(1) in The Maharashtra Co-Operative Societies Act, 1960

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State of Maharashtra - Subsection

Section 2(1) in The Maharashtra Co-Operative Societies Act, 1960

(1)"agricultural marketing society" means a society-

(a)the object of which is the marketing of agricultural produce and the supply of implements and other requisites for agricultural production, and

(b)not less than three-fourths of the members of which are agriculturists, or societies formed by agriculturists;