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Madhya Pradesh High Court

Arvind Singh vs Mukesh Kumar Shukla on 21 February, 2023

Author: Anand Pathak

Bench: Anand Pathak

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE ANAND PATHAK
                                            ON THE 21 st OF FEBRUARY, 2023
                                     CONTEMPT PETITION CIVIL No. 3063 of 2019

                          BETWEEN:-
                          ARVIND SINGH S/O SHRI FOOL SINGH, AGED ABOUT 53
                          Y E A R S , OCCUPATION: LABOUR DAILY WAGES
                          EMPLOYEE IN THE OFFICE OF ASSISTANT SOIL
                          TESTING OFFICER SOIL TESTING SCHEME NOUGAON,
                          DISTRICT CHHATARPUR, M.P. (MADHYA PRADESH)

                                                                                     .....PETITIONER
                          (BY SHRI SHIV KUMAR DUBEY - ADVOCATE )

                          AND
                          1.    MUKESH    KUMAR  SHUKLA  SECRETARY
                                MANTRALAYA VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH)

                          2.    SHRI MUKESH KUMAR SHUKLA DIRECTOR
                                FARMER       WELFARE      AND   AGRICULTURE
                                D E P A R T M E N T DISTT.BHOPAL    (MADHYA
                                PRADESH)

                          3.    SHRI A.K.NEMA JOINT DIRECTOR FARMER
                                WELFARE AND AGRICULTURE DEPARTMENT
                                SAGAR DIVISION SAGAR (MADHYA PRADESH)

                          4.    SHRI MOHIT BUNDAS COLLECTOR CHHATARPUR
                                DISTT.CHHATARPUR (MADHYA PRADESH)

                          5.    SHRI A.K.SHARMA ASSISTANT SOIL TESTING
                                OFFI CER SOIL TESTING SCHEME NOUGAON
                                DISTT.CHHATARPUR (MADHYA PRADESH)

                                                                                  .....RESPONDENTS
                          (BY SHRI A.RAJESHWAR RAO - GOVERNMENT ADVOCATE FOR THE
                          RESPONDENT/STATE)

                                This petition coming on for admission this day, th e court passed the

Signature Not Verified
Signed by: ASHISH DATTA
Signing time: 2/22/2023
2:31:03 PM
                                                              2
                          following:
                                                              ORDER

At the outset, learned counsel for the petitioner fairly submits that the purpose of filing this Contempt Petition is over and he intends to withdraw the petition with liberty to challenge the order passed by the concerned authority before appropriate forum.

Prayer noted.

Petition is dismissed as withdrawn with aforesaid liberty.

(ANAND PATHAK) JUDGE a Signature Not Verified Signed by: ASHISH DATTA Signing time: 2/22/2023 2:31:03 PM