Madhya Pradesh High Court
Arvind Singh vs Mukesh Kumar Shukla on 21 February, 2023
Author: Anand Pathak
Bench: Anand Pathak
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE ANAND PATHAK
ON THE 21 st OF FEBRUARY, 2023
CONTEMPT PETITION CIVIL No. 3063 of 2019
BETWEEN:-
ARVIND SINGH S/O SHRI FOOL SINGH, AGED ABOUT 53
Y E A R S , OCCUPATION: LABOUR DAILY WAGES
EMPLOYEE IN THE OFFICE OF ASSISTANT SOIL
TESTING OFFICER SOIL TESTING SCHEME NOUGAON,
DISTRICT CHHATARPUR, M.P. (MADHYA PRADESH)
.....PETITIONER
(BY SHRI SHIV KUMAR DUBEY - ADVOCATE )
AND
1. MUKESH KUMAR SHUKLA SECRETARY
MANTRALAYA VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. SHRI MUKESH KUMAR SHUKLA DIRECTOR
FARMER WELFARE AND AGRICULTURE
D E P A R T M E N T DISTT.BHOPAL (MADHYA
PRADESH)
3. SHRI A.K.NEMA JOINT DIRECTOR FARMER
WELFARE AND AGRICULTURE DEPARTMENT
SAGAR DIVISION SAGAR (MADHYA PRADESH)
4. SHRI MOHIT BUNDAS COLLECTOR CHHATARPUR
DISTT.CHHATARPUR (MADHYA PRADESH)
5. SHRI A.K.SHARMA ASSISTANT SOIL TESTING
OFFI CER SOIL TESTING SCHEME NOUGAON
DISTT.CHHATARPUR (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI A.RAJESHWAR RAO - GOVERNMENT ADVOCATE FOR THE
RESPONDENT/STATE)
This petition coming on for admission this day, th e court passed the
Signature Not Verified
Signed by: ASHISH DATTA
Signing time: 2/22/2023
2:31:03 PM
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following:
ORDER
At the outset, learned counsel for the petitioner fairly submits that the purpose of filing this Contempt Petition is over and he intends to withdraw the petition with liberty to challenge the order passed by the concerned authority before appropriate forum.
Prayer noted.
Petition is dismissed as withdrawn with aforesaid liberty.
(ANAND PATHAK) JUDGE a Signature Not Verified Signed by: ASHISH DATTA Signing time: 2/22/2023 2:31:03 PM