Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ix) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(ix)Mere appearance at the Entrance Test does not automatically entitle a candidate to be considered for entry into Law Courses unless the candidate satisfies the requirement of eligibility and other criteria laid down in these Rules, Rules of the Bar Council of India, the Rules of the University concerned and the rules for admission that shall be issued separately.