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Imtilemba Sangtam . vs Er T.L. Semdok . on 3 July, 2015

Bench: J. Chelameswar, R.K. Agrawal

     ITEM NO.36                            COURT NO.6               SECTION XIV

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC               No(s).
     9451-9452/2015

     (Arising out of impugned final judgment and order dated 12/11/2014
     in WA No. 298/2014,12/11/2014 in WA No. 297/2014 passed by the High
     Court Of Gauhati)

     IMTILEMBA SANGTAM & ORS.                                        Petitioner(s)

                                                  VERSUS

     ER T.L. SEMDOK & ORS.                                           Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 03/07/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)             Mr.   B. Adinarayana Rao,Adv.
                                   Ms.   Yanmi Phazana,Adv.
                                   Mr.   T. Baskar Gowtham,Adv.
                                   Mr.   Mohinder Jit Singh,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Issue notice.

[O.P. SHARMA] [INDU BALA KAPUR] COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Om Parkash Sharma Date: 2015.07.07 15:31:50 IST Reason: