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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19A(1) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012

(1)"angel fund" means a sub-category of Venture Capital Fund under Category I- Alternative Investment Fund that raises funds from angel investors and invests in accordance with the provisions of this Chapter.