Indian Kanoon - Search engine for Indian Law

Calcutta High Court (Appellete Side)

Calcutta Metropolitan Development ... vs Workmen Represented By Cmda Karmachari ... on 7 March, 2014

                                                           1


07.03.2014

. 

Item No. 170 

Court No.1  ag/ap  F.M.A. No. 1228 of 2006    Calcutta Metropolitan Development Authority    Versus  Workmen represented by CMDA Karmachari Union & Ors.  

 

Mr. P. S. Basu,  Mr. Fazlul Haque.   

    ...For the Appellant. 

       

List the matter along with the record of the writ petition after two weeks.  

   

(Joymalya Bagchi, J.)                       (Arun Mishra, Chief Justice)