Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Rmg Polyvinyl (I) Ltd on 2 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.27 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21543/2018
(Arising out of impugned final judgment and order dated 07-07-2017
in ITA No. 29/2017 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S RMG POLYVINYL (I) LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.82849/2018-CONDONATION OF DELAY
IN FILING and IA No.82850/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 02-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Ms. Niranjana Singh, Adv.
Mr. S.A. Haseeb, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice in the application for condonation of delay as well as in the special leave petition.
To be heard along with SLP(C) Diary No. 36080/2017.
((ASHWANI KUMAR) (RAJINDER KAUR)
COURT MASTER (SH) COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.07.03
15:43:15 IST
Reason: