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[Cites 0, Cited by 0] [Section 24A] [Entire Act]

State of Chattisgarh - Subsection

Section 24A(1) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(1)The Kuladhipati shall constitute a Finance Committee for each University, consisting of the following members, namely :-
(i)Kulpati of the University Chairman
(i-a) Registrar of the University Member Secretary.
(ii)Finance Officer of the University;
(iii)Commissioner, Higher Education or his nominee not below the rank of Joint Director;
(iv)Secretary to the Government of Chhattisgarh Higher Education Department or his nominee not below the rank of Deputy Secretary;
(v)Secretary to the Government of Chhattisgarh, Finance Department or his nominee not below the rank of Deputy Secretary.