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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1)(ii) in The Maharishi Dayanand University Act, 1975

(ii)affecting the conditions, mode of appointment or duties of examiners or the conduct or standard of examinations or any courses of study; unless the draft of such any ordinance has been proposed by the Academic Council.