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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(6)(xxxi) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxxi)save as otherwise provided by this Act, or the Statute, to appoint the officers other than Kulpati, teachers and other employees of the University, to define their duties and the conditions of their service and to provide for the filling of temporary vacancies in their posts;