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Delhi High Court - Orders

Vedanta Limited (Successor To Cairn ... vs Principal Commissioner Of Income ... on 9 November, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~56 to 61
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    ITA 303/2018
                                   VEDANTA LIMITED (SUCCESSOR TO CAIRN INDIA LIMITED)
                                                                                   ..... Appellant
                                                  Through:   Mr. Prakash Kumar, Advocate.

                                                  versus

                                   PRINCIPAL COMMISSIONER OF INCOME TAX-9, NEW DELHI
                                                                                   ..... Respondent
                                                  Through:   Mr. Ruchir Bhatia, Senior Standing
                                                             Counsel for Revenue.
                              57
                              +    ITA 310/2018
                                   VEDANTA LIMITED (SUCCESSOR TO CAIRN INDIA LIMITED)
                                                                                   ..... Appellant
                                                  Through:   Mr. Prakash Kumar, Advocate.

                                                  versus

                                   PRINCIPAL COMMISSIONER OF INCOME TAX-9, NEW DELHI
                                                                                  ..... Respondent
                                                  Through:   Mr. Kunal Sharma, Senior Standing
                                                             Counsel for Revenue.
                              58
                              +    ITA 259/2019
                                   THE PR. COMMISSONER OF INCOME TAX -9              ..... Appellant
                                                  Through:   Mr. Kunal Sharma, Senior Standing
                                                             Counsel for Revenue.

                                                  versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:10.11.2022
18:53:10
                                    VEDANTA LIMITED                                 ..... Respondent
                                                   Through:   Mr. Prakash Kumar, Advocate.

                              59
                              +    ITA 347/2019 & CM APPL. 15850/2019
                                   THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
                                                   Through:   Mr. Ruchir Bhatia, Senior Standing
                                                              Counsel for Revenue.
                                                   versus

                                   VEDANTA LIMITED                              ..... Respondent
                                                   Through:   Mr. Prakash Kumar, Advocate.

                              60
                              +    ITA 364/2019
                                   THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
                                                   Through:   Mr. Kunal Sharma, Senior Standing
                                                              Counsel for Revenue.
                                                   versus

                                   VEDANTA LIMITED                              ..... Respondent
                                                   Through:   Mr. Prakash Kumar, Advocate.

                              61
                              +    ITA 384/2019 & CM APPL. 17668/2019, CM APPL. 17669/2019
                                   THE PR. COMMISSIONER OF INCOME TAX -9 ..... Appellant
                                                   Through:   Mr. Ruchir Bhatia, Senior Standing
                                                              Counsel for Revenue.

                                                   versus

                                   VEDANTA LTD.                                 ..... Respondent
                                                   Through:   Mr. Prakash Kumar, Advocate.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:10.11.2022
18:53:10
                               CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                ORDER

% 09.11.2022 At the request of learned counsel for the Assessee, adjourned to 10th November, 2022.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 09, 2022 msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:10.11.2022 18:53:10