Supreme Court - Daily Orders
M/S Bhumiraj Constructions vs Ameet Arjundas Israni on 9 August, 2021
Bench: K.M. Joseph, S. Ravindra Bhat
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.2523 OF 2021
M/S BHUMIRAJ CONSTRUCTIONS & ANR. APPELLANT(S)
VERSUS
AMEET ARJUNDAS ISRANI & ORS. RESPONDENT(S)
O R D E R
We do not find any ground to interfere in this appeal. The appeal is, accordingly, dismissed. However, all contentions available in law will be open to the appellants to be taken up before the appropriate forum.
Pending application(s), if any, also stand disposed of.
…………………………………………J. [K.M. JOSEPH] …………………………………………J. [S. RAVINDRA BHAT] NEW DELHI;
9th AUGUST, 2021
Signature Not Verified
Digitally signed by R
Natarajan
Date: 2021.08.11
17:07:58 IST
Reason:
ITEM NO.17 Court 12 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2523/2021 M/S BHUMIRAJ CONSTRUCTIONS & ANR. Appellant(s) VERSUS AMEET ARJUNDAS ISRANI & ORS. Respondent(s) (FOR ADMISSION and I.R. and IA No.81000/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.80998/2021-EX-PARTE STAY and IA No.80996/2021-APPLICATION FOR EXEMPTION FROM FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT ) Date : 09-08-2021 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE S. RAVINDRA BHAT For Appellant(s) Mr. Ajay Kumar Singh, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order. Pending applications, if any, also stand disposed of.
(SWETA BALODI) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER
(Signed order is placed on the file)