Section 3(1) in The Rules for Regulating the Use and Consumption of Ganja in a Prohibited Area, 1966
(1)Any person, addicted to consume Ganja, may apply to the Collector for the grant of a permit to consume the same, stating the following particulars :-(a)Name of the application with father's name.(b)Caste, age and occupation.(c)Residence and address.(d)The number of years, for which the applicant has been using Ganja.(e)Ware-house/Treasury or Sub-Treasury, from which the applicant is to obtain Ganja in future.(f)The quantity of Ganja, required for use per week.
