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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)to exercise supervision and control over the acts and proceedings of all officers and servants of the Council in matters of executive administration and in matters concerning the accounts and records of the Council;