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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

4. Engineering Common Entrance test (ECET).

- (i) The ECET shall be conducted by the Convener, and shall be held on such date and centers as may be specified by the ECET Committee.
(ii)
(a)The Convener of ECET shall give a notification in the widely circulated daily News Papers, a decided by the Committee of ECET calling for the applications in the prescribed form from the candidates satisfying eligibility criteria as laid down in rule 3. The Advertisement, among other things, shall indicate the cost of application fee payable, entrance test fee payable, the last date for receipt of the filled in applications and the date of conduct of the entrance test.
(b)The date of the entrance test as notified above shall not be revised with out the prior permission of the Government.
(iii)The syllabus for the Entrance test shall be as specified by the committee of ECET from time to time.
(iv)The Medium of ECET shall be English only.
(v)The qualifying marks in the Entrance Test for general category of candidates shall be 25% of the aggregate marks. However, there shall be no minimum qualifying marks in respect of candidates belonging to the Scheduled Castes and Scheduled Tribes.
(vi)No requests for re-totalling or revaluation or personal identification of the answer scripts of the Entrance Test shall be entertained.
(vii)Mere appearance at the Entrance Test does not automatically entitle a candidate to be considered for entry into any course unless the candidate satisfies the requirement of eligibility as laid down under Rule 3 and other criteria laid down in the rules for Admission that shall be Issued separately.
(ix)The Entrance Test fee, to be collected from the students desirous of appearing for Entrance test shall be as prescribed by the Entrance Test Committee from time to time.