Calcutta High Court
State Bank Of India vs M/S. Wpil Limited And Ors on 1 May, 2024
Author: Hiranmay Bhattacharyya
Bench: T.S. Sivagnanam, Hiranmay Bhattacharyya
OD-17
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APOT/388/2023
IA NO: GA/1/2023, GA/2/2024
STATE BANK OF INDIA
VS.
M/S. WPIL LIMITED AND ORS.
BEFORE :
THE HON'BLE THE CHIEF JUSTICE T.S. SIVAGNANAM
And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 1st May, 2024
Appearance :
Mr. Soumya Roy, Adv.
Mr. Benazir Kazi, Adv.
...for applicant/SBI
Mr. Krishnendu Bhattacharya, Adv.
Mrs. Somali Mukhopadhya, Adv.
Mr. Priyankar Ganguly, Adv.
Ms. Shalini Bairagi, Adv.
Ms. Neelanjana Ghorui, Adv.
...for respondent/WPIL
Mr. Debdatta Sen, Adv.
Ms. Suchishmita Ghose Chatterjee, Adv.
...for RBI/Respondent no.3 Mr. Siddhartha Chatterjee, Adv. ...for Yes Bank/Respondent no.5 The Court : GA/1/2023 This application has been filed to condone the delay of 3 days in filing the appeal. The delay in filing the appeal was condoned by an order dated 22nd 2 November, 2023 by taking into consideration the prayer and pleadings made in the stay petition.
Therefore, the application GA/1/2023 stands disposed of since the delay has already been condoned.
GA/2/2024 Learned Advocates appearing for the respondents seek time to file their affidavits-in-opposition.
Since prayer has been sought to place certain documents which were not part of the annexures in the writ petition, prayer is granted.
Affidavits-in-opposition be filed within two weeks from date. Reply, if any, be filed within a week thereafter.
List this matter on 14th June, 2024.
(T.S. SIVAGNANAM) CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.) SN/SM.
AR(CR)