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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(a) in United Provinces Acquisition of Property (Flood Relief) Act, 1948

(a)require any person to furnish to such authority as may be specified in the order such information in his possession relating to the property as may be specified, and