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[Cites 0, Cited by 3] [Section 180(1)] [Section 180] [Entire Act]

Union of India - Subsection

Section 180(1)(a) in The Companies Act, 2013

(a)to sell, lease or otherwise dispose of the whole or substantially the whole of the undertaking of the company or where the company owns more than one undertaking, of the whole or substantially the whole of any of such undertakings.