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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(7) in Bihar Employees' State Insurance Medical Service Rules, 1981

(7)Insurance Medical Officers, selected for Post-Graduate Training outside the State at the State Cost in the subjects in which no training facilities are available inside the State may be allowed the same concession as has been provided for the Insurance Medical Officers deputed for higher/advanced and specialised training under Rule 20(b)(5) of these Rules except the compensatory allowance.