Supreme Court - Daily Orders
The Principal Commissioner Of Income ... vs Agilent Technologies (International) ... on 4 July, 2017
Bench: R.K. Agrawal, Mohan M. Shantanagoudar
ITEM NO.28 COURT NO.8 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No. 15631/2017
(Arising out of impugned final judgment and order dated 10-01-2017
passed by the Hon'ble High Court of Punjab and Haryana at
Chandigarh in ITA No. 407/2016 (O&M))
THE PRINCIPAL COMMISSIONER OF INCOME TAX GURGAON Petitioner(s)
VERSUS
AGILENT TECHNOLOGIES (INTERNATIONAL) PVT. LTD. Respondent(s)
(FOR ADMISSION AND I.R.)
Date : 04-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Tara Chandra Sharma, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) Nos. 31532-33 of 2016.
(POOJA SEHGAL) (SNEH LATA SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER Signature Not Verified Digitally signed by POOJA SEHGAL Date: 2017.07.08 10:50:10 IST Reason: