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Supreme Court - Daily Orders

The Principal Commissioner Of Income ... vs Agilent Technologies (International) ... on 4 July, 2017

Bench: R.K. Agrawal, Mohan M. Shantanagoudar

     ITEM NO.28                            COURT NO.8                 SECTION

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                             Diary No. 15631/2017
     (Arising out of impugned final judgment and order dated 10-01-2017
     passed by the Hon'ble High Court of Punjab and Haryana at
     Chandigarh in ITA No. 407/2016 (O&M))

     THE PRINCIPAL COMMISSIONER OF INCOME TAX GURGAON                  Petitioner(s)

                                                  VERSUS

     AGILENT TECHNOLOGIES (INTERNATIONAL) PVT. LTD.                    Respondent(s)
     (FOR ADMISSION AND I.R.)

     Date : 04-07-2017 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)              Mr.   Tushar Mehta, ASG
                                    Mr.   Tara Chandra Sharma, Adv.
                                    Ms.   Meenakshi Grover, Adv.
                                    Ms.   Anil Katiyar, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) Nos. 31532-33 of 2016.

(POOJA SEHGAL) (SNEH LATA SHARMA) SENIOR PERSONAL ASSISTANT COURT MASTER Signature Not Verified Digitally signed by POOJA SEHGAL Date: 2017.07.08 10:50:10 IST Reason: