Section 861(h) in Police Regulations, Bengal , 1943
(h)If an order is made placing a police officer under suspension it shall be entered in the order-sheet and shall state what rate of subsistence allowance may be drawn by him. An order releasing an officer from suspension shall state whether the period under suspension shall count towards service for leave and pension and shall also state what pay and allowances shall be drawn for the period during which he was under suspension, (vide rule 72 of the West Bengal Service Rules, Part I).
