Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The State Of Nagaland Act, 1962 7. Election to fill vacancy. As soon as may be after the appointed [day] [i.e. 1-12-1963] there shall be held an election to fill the seat allotted to the State of Nagaland in the Council of States.
