Bombay High Court
Indian Church Trustees And 2 Ors vs Pravin Gavit And 2 Ors on 16 February, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (LODGING) NO.4299 OF 2021
IN
SUIT NO.86 OF 2017
Indian Church Trustees & Ors. .. Applicants-Plaintiffs
Vs.
Pravin Gavit & Ors. .. Respondents-Defendants
Mr. Amrut Joshi, with Mr. Nikhil Mishra, for the Applicants-Plaintiffs.
Mr. Akshay Pawar, i/by Mr. Kunal Bhanage, for the Respondents-Defendants.
CORAM : A. K. MENON, J.
DATED : 16TH FEBRUARY 2021.
P.C. :
1. Not to be placed before the bench of which A.K. Menon, J. is a member.
2. Registry to take appropriate steps.
(A. K. MENON, J.) Sneha Digitally signed by Sneha A. Dixit A. Dixit Date: 2021.02.16 17:50:21 +0530 1/1 42-IAL-4299-2021.doc Dixit