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[Cites 0, Cited by 46] [Entire Act]

Union of India - Section

Section 28 in The Payment Of Bonus Act, 1965

28. Penalty.—

If any person—
(a)contravenes any of the provisions of this Act or any rule made thereunder; or
(b)to whom a direction is given or a requisition is made under this Act fails to comply with the direction or requisition,
he shall be punishable with imprisonment for a term which may extend to six months, or with fine which may extend to one thousand rupees, or with both.