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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(4) in The Orissa Kendu Leaves Manual, 1973

(4)The Munshi will enter the abstract of daily purchase of Kendu Leaves with progressive total in the "Daily Report" in Kendu Leaves Form No.2 to be supplied in books of 100 pages in duplicate. It shall be closed daily duly signed by the Munshi and countersigned by the Checker and will be forwarded to the Forester who in turn will send it to the Range Officer.The Original copy of the "Daily Report" in Kendu Leave Form No.2 for each phadi as countersigned by the Checker and forwarded by the Forester will form the voucher for the leaves purchased during the day for the purpose of Range Accounts.