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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Maharashtra - Subsection

Section 11A(ii) in The Maharashtra Prohibition Act

(ii)the expression Panchayat Samitis and Zilla Parishads shall have the meanings respectively, assigned to them in the Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 Mah. V of 1962.