Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34J] [Entire Act] State of Gujarat - Subsection Section 34J(ii) in The Gujarat Agricultural Produce Markets Act, 1963 (ii)subject to orders or directions, if any, of the State Government in this regard, to undertake the State level planning of the development of agricultural produce markets;
