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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2)(a) in The M.P. Excise (Amendment and Validation) Act, 1964

(a)for the words, letters and figures beginning with "The fees payable on licences" and ending with "according to the following scale", the following words, letters and figures shall be substituted, namely: