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Central Administrative Tribunal - Mumbai

Yashwant Dhaya Dhorkulkar vs M/O Defence on 13 February, 2023

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Central Administrative Tribunal Mumbai Bench, Mumbai CLA. No S08/2017 NLA. No.68/2023 Monday, this the 13° day of February, 2023 How ble Mr. Justice Ran Jit Vasantrao More, Chairman How ble Dr, Bhagwan Sahai, Member {A} Yashwant Dhaya Dorkulkar Aged about 49 years Son of Dhaya Dhorkullar r/ at Ashirwad Apartment Flat No.9, Warje Malwadi, Pune 411 023 Was employed at National Defence Academy Khadakwasla, Pune 411 023 .. Applicant (Mrs. Sujata Krishnan, Advocate) Versus Union of India Through Secretary Ministry of Defence, South Block, New Delhi 1 10011 porary

2. Hors Integrated Defence Staff Ministry of Defence, Directorate of Personnel, Room No.4 Kashmiri House Rajaji Marg, New Delhi 110 611 The Commandant National Defence Academy | Past Khadakwasia, Pune 41] 023 Gs . Respondents (Nemo) Tad, OA, No. soofacry ORDERIORAL) 4 pane ee Laue! ' >) Ss f ier:

Justice Ranjit Vasantrao More:
MLA. No.68/2023
Under instructions fom his clent, learned counsel for applicant has filed this M.A. seeking | eave of the Court to withdraw O.A. No.5 09/3017.
2. Since the unconditional leave is prayed by the applicant, we allow the M.A. O.A. No.$09/2017 In the light of aforesaid order passed today In M_A.

No.68/2023, this O.A. will not survive and the same is accordingly dismissed as withdrawn. (Dr. Bhagwan Sahai) (Justice RANJit Vasantrao More) Member (A) Chairman February 13, 2023 /sunil/