Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(2) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(2)The Master of the ship or an officer appointed by him for the purpose shall inspect every part of the crew accommodation at least one in every ten days and shall be accompanied on the inspection by one or more members of the crew. The Master of the ship shall cause to be entered in a book specially kept for the purpose a record of :-
(a)the time and date of the inspection;
(b)the names and ranks of the persons making the inspection :
(c)particulars of any respect in which the crew accommodation or any part thereof was found by any of the persons making the inspection not to comply with these rules.