Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 17]

Allahabad High Court

State Of U.P. vs Mohammad Usman & Ors. on 29 October, 2015

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 178 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Mohammad Usman & Ors.
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.
 

Summon the lower court's record within a period of four weeks.

List after receipt of the lower court record.

Order Date :- 29.10.2015 A.