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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Jharkhand - Subsection

Section 245(1)(c) in Jharkhand Municipal Act, 2011

(c)unlawfully obstruct the flow of, or flush, draw off, or divert, to take water from, any waterworks belonging to the municipality or any water-course by which any such water is supplied, or