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[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Maharashtra - Subsection

Section 275(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)use or permit to be used for the purposes of trade, any premises for storing or selling milk or for making, storing or selling butter or other milk-products or sweet-meats,