Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Kerala - Subsection

Section 50(2)(ix) in Kerala University of Health Sciences Act, 2010

(ix)that there shall be no transfer of the management or ownership of the college without previous sanction of the University;