Karnataka High Court
Suresh Poojari vs State Of Karnataka By on 2 December, 2015
Equivalent citations: 2016 (1) AKR 312, (2016) 2 KCCR 1609
Author: A.V.Chandrashekara
Bench: A.V.Chandrashekara
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF DECEMBER 2015
BEFORE
THE HON'BLE MR. JUSTICE A.V.CHANDRASHEKARA
CRIMINAL PETITION No.6189 OF 2015
C/W
CRIMINAL PETITION Nos.6184/2015, 6185/2015,
6186/2015, 6187/2015, 6188/2015, 6190/2015,
6191/2015, 6192/2015, 6193/2015, 6204/2015,
6205/2015, 6206/2015, 6207/2015, 6208/2015,
6209/2015, 6210/2015, 6211/2015, 6212/2015,
6213/2015, 6214/2015, 6215/2015, 6216/2015,
6217/2015, 6218/2015, 6219/2015, 6220/2015,
6221/2015, 6222/2015, 6223/2015, 6225/2015,
6226/2015, 6227/2015, 6228/2015, 6229/2015,
6230/2015, 6231/2015, 6232/2015, 6233/2015,
6234/2015, 6236/2015, 6237/2015, 6238/2015,
6239/2015, 6240/2015, 6241/2015, 6242/2015,
6243/2015, 6244/2015, 6245/2015, 6246/2015,
6247/2015 6248/2015, 6249/2015, 6250/2015,
6251/2015, 6252/2015, 6253/2015, 6255/2015,
6256/2015, 6257/2015, 6258/2015, 6259/2015,
6260/2015, 6261/2015, 6262/2015, 6263/2015,
6264/2015, 6265/2015, 6266/2015, 6267/2015,
6268/2015, 6269/2015, 6270/2015, 6271/2015,
6272/2015, 6273/2015, 6274/2015, 6275/2015,
6276/2015, 6277/2015, 6278/2015, 6279/2015,
6280/2015, 6281/2015, 6282/2015, 6283/2015,
6284/2015, 6285/2015, 6286/2015, 6287/2015,
6288/2015, 6289/2015, 6290/2015, 6291/2015,
6292/2015, 6293/2015, 6294/2015, 6295/2015,
6296/2015, 6297/2015, 6298/2015, 6299/2015,
6300/2015, 6301/2015, 6302/2015, 6303/2015,
6304/2015, 6305/2015, 6306/2015
2
BETWEEN:
1. SURESH POOJARI
AGE 55 YEARS
OCCUPATION AGRICULTURIST
S/O SUNDARA POOJARY
R/AT D.NO.16-36, REKHA NILAYA
KODAVOOR THOTA
KODAVOOR
UDUPI - 574 118
2. DINESH KARKALA
S/O MOHAN KARKALA
AGED ABOUT 46 YEARS
OCCUPATION: BUSINESS
R/AT 176A, WARD NO.2
NEAR KARKALA BUS STAND
KARKALA - 574 104
3. NOOGIBAIL CHINNAPPA JOYAPPA
S/O NOOGIBIAL SOMAYYA CHINNAPPA
AGED ABOUT 52 YEARS
OCCUPATION AGRICULTURIST
R/AT NOOGIBAIL HOUSE
SOMWARPET, CHETTAHALLI POST
COORG DISTRICT - 571 248
... COMMON PETITIONERS
(BY SRI. N V PRAKASH, ADVOCATE)
AND:
STATE OF KARNATAKA BY
MANGALORE NORTH TALUK POLICE
MANGALORE CITY
REPRESENTED BY THE
STATE PUBLIC PROSECUTOR
HIGH COURT BUILDING
BANGALORE - 560 001
... COMMON RESPONDENT
3
(BY SRI. K NAGESHWARAPPA, HCGP)
CRL.P NO.6189/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETRS. ON BAIL IN THE
EVENT OF THEIR ARREST IN CR. NO.104/2015 OF
MANGALORE NORTH P.S., MANGALORE CITY, WHICH IS
REGISTERED FOR THE OFFENCE P/U/S 406, 409, 415,
417, 418, 419, 420, 421, 422, 506,120B R/W 34 OF IPC.
CRL.P NO.6184/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.83/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6185/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.14/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6186/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.235/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6187/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.28/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6188/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
4
OF THEIR ARREST IN CR.NO.280/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6190/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.72/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6191/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.39/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6192/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.269/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6193/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.6/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6204/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.113/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
5
CRL.P NO.6205/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.23/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6206/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.78/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6207/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.116/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6208/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.246/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6209/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.53/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6210/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.37/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
6
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6211/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.45/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6212/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.47/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6213/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.2/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6214/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.283/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6215/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.55/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
7
CRL.P NO.6216/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.60/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6217/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.49/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6218/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.273/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6219/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.118/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6220/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.73/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6221/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.52/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
8
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6222/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.34/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6223/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.282/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6225/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.257/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6226/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.105/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6227/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.234/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
9
CRL.P NO.6228/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.103/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6229/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.261/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6230/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.102/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6231/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.76/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6232/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.22/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6233/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.75/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
10
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6234/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.30/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6236/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.70/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6237/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.74/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6238/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.254/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6239/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.266/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
11
CRL.P NO.6240/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.44/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6241/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.66/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6242/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.101/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6243/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.8/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6244/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.56/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6245/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.50/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
12
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6246/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.91/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6247/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.46/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6248/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.111/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6249/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.247/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6250/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.264/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
13
CRL.P NO.6251/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.89/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6252/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.40/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6253/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.80/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6255/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.257/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6256/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.110/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6257/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.24/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
14
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6258/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.3/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6259/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.36/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6260/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.5/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6261/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.245/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6262/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.279/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
15
CRL.P NO.6263/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.112/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6264/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.7/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6265/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.54/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6266/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.119/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6267/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.271/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6268/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.115/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
16
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6269/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.255/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6270/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.117/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6271/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.114/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6272/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.85/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6273/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.61/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
17
CRL.P NO.6274/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.244/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6275/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.15/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6276/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.260/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6277/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.63/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6278/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.258/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6279/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.84/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
18
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6280/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.69/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6281/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.281/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6282/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.274/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6283/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.272/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6284/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.286/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
19
CRL.P NO.6285/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.287/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6286/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.233/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6287/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.77/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6288/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.62/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6289/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.250/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6290/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.25/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
20
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6291/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.48/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6292/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.29/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6293/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.65/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6294/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.265/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6295/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.79/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
21
CRL.P NO.6296/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.253/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6297/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.17/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6298/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.35/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6299/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.71/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6300/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.242/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6301/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.9/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
22
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6302/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.270/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6303/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.90/2015 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6304/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.243/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6305/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.232/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
CRL.P NO.6306/2015 FILED U/S.438 OF CR.P.C
PRAYING TO ENLARGE THE PETR. ON BAIL IN THE EVENT
OF THEIR ARREST IN CR.NO.288/2014 OF MANGALORE
NORTH P.S., MANGALOORU CITY FOR THE OFFENCE
P/U/S 506, 120(B), 418, 421, 422, 406, 409, 419, 420, 415,
417 R/W 34 OF IPC.
23
THESE PETITIONs COMING ON FOR ORDERS THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
Heard the learned counsel for the petitioners and the learned High Court Government Pleader.
2. Petitioners are accused Nos.3, 5 and 6 in all these petitions. The cases are registered by the respondent - Mangaluru North Police Station for the offences alleged against them in the FIR. The bail applications are filed under Section 438 of Cr.P.C,
3. Petitioners are apprehending arrest in the hands of the respondent - police. Hence, they have approached this Court seeking anticipatory bail. Similar application filed before the learned Principal Sessions Judge has been dismissed on contest on 11.06.2015.
4. Learned counsel for the petitioners has relied upon the order passed by this Court on 24 19.03.2015 in Crl.P.No.967/2015 while releasing accused Nos.1 and 2 namely Sri.Jeevaraj Puranik and Sri.Roshan D'Souza under Section 439 of Cr.P.C. He has argued that as these petitioners are similarly placed, they are entitled to be released on bail on parity.
5. Per contra learned HCGP has vehemently opposed the bail applications essentially on the ground that these petitioners were involved in attracting innocent persons who invested money in the non- banking financial institution run by them and that they have cheated the innocent people by collecting crores of rupees. It is submitted that hundreds of innocent investors have been cheated by the accused and they have amassed wealth in terms of several crores. Apart from this he has brought to the notice of this Court, the violation of one important condition imposed on accused Nos.1 and 2 in Crl.P.No.967/2015 passed by this Court on 19.03.2015. He has argued that inspite of 25 clear direction given to accused Nos.1 and 2 to repay the amount with interest as early as possible, no effort is made by them and if these petitioners are let on bail, the innocent investors would be in a vulnerable position.
6. There is lot of force in the submission made by the learned HCGP. Admittedly, Sri.Dinesh Karkala and Sri.Noogibail Chinnappa Joyappa are petitioner Nos.2 and 3 in these petitions. What is argued by Sri.N.V.Prakash is that they have already tendered resignation as Directors and the same has been accepted by the Registrar of the Companies and therefore, no liability can be saddled upon them.
7. This Court is unable to accept the said contention, for the simple reason that they were the part of the Management in attracting innocent investors to invest their hard earned money in their institution. 26 Sofar as the first petitioner Sri.Suresh Poojary is concerned, he was working as an employee in the said firm and no serious allegations are made against him, except stating that he was working as an employee in the non-banking financial institution.
8. Sri.Suresh Poojary is basically an agriculturist and resident of Kodavoor village in Udupi district having roots in the community. He has undertaken to obey any condition to be imposed by this Court. In the light of petitioner Nos.2 and 3 being part and parcel of the non banking financial institution along with accused Nos.1 and 2 and no sincere efforts are made by them to repay the amount collected from the innocent investors, they are not entitled to be released on bail.
9. Accordingly, petition will have to be allowed in part granting anticipatory bail only to Sri.Suresh 27 Poojary and the application for release of Sri.Dinesh Karkala and Sri.Noogibail Chinnappa Joyappa filed under Section 438 will have to be dismissed. Accordingly following order is passed:
(i) Sri.Suresh Poojary, the first petitioner shall be released on anticipatory bail in the event of his arrest, on he executing a personal bond for a sum of Rs.1,00,000/-
with one surety for the likesum to the satisfaction of the I.O. and shall surrender before the I.O. within 20 days from today.
(ii) He shall co-operate with the I.O. in conducting further investigation.
(iii) He shall not hold out threats to the prosecution witnesses in any manner.
(iv) He shall attend the police station once in a week on every Sunday between 9 a.m. and 5 p.m. till the submission of final report, without fail.
28
(v) The bail application filed on behalf of Sri.Dinesh Karkala and Sri.Noogibail Chinnappa Joyappa are dismissed.
(vi) If the prosecution is of the opinion that Jeevraj Puranik and Sri.Roshan D'Souza have not complied with Condition No.3 imposed on them in Crl.P.No.967/2015, the prosecution is at liberty to seek for cancellation of regular bail granted in their favour.
Sd/-
JUDGE GH