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Bengal Presidency - Section

Section 87 in The Calcutta Port Rules, 1943

87. Restriction on small craft coming alongside sea-going vessels.

- No small craft shall proceed alongside any sea-going vessel entering moorings or proceeding to a jetty berth, during the day, International Code Flag 'A' is flying at the triadic stay of the vessel, or, when at night, two lights are exhibited vertically, that is a red light a white light six feet' apart visible all round the horizon.