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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(1) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(1)While applying for license, companies have to nominate a person / persons who are responsible for the complying with the provisions of this Act and Rules made thereunder.