Supreme Court - Daily Orders
Rahul Mukesh Sharma vs Kanchan Kumari Sharma on 14 December, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.14 COURT NO.12 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 511/2015
RAHUL MUKESH SHARMA AND ORS. Petitioner(s)
VERSUS
KANCHAN KUMARI SHARMA Respondent(s)
(With appln.(s) for stay)
Date: 14/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Sunil Kumar, Adv.
Ms. Usha Nandini. V,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there shall be stay of further proceedings in C.P. Case No.884/2014 titled as “Kanchan Kumari Sharma vs Rahul Mukesh Sharma and Ors.” pending before the Court of SDJM, Bokaro, Jharkhand (Harla Thana Police Station, Bokaro Steel City).
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.12.15
17:02:38 EASST
Reason: