Supreme Court - Daily Orders
Cce Dgcei Adjudication Cell vs Redington India Ltd. on 8 December, 2023
Bench: B.R. Gavai, Sudhanshu Dhulia
ITEM NO.52 COURT NO.4 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2356-2357/2019
CCE DGCEI ADJUDICATION CELL Appellant(s)
VERSUS
REDINGTON INDIA LTD. Respondent(s)
(IA No. 31978/2019 - EX-PARTE STAY, IA No. 79285/2019 - PERMISSION
TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 08-12-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s)
Mr. N Venkataraman, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Ms. Nisha Bacghi, Adv.
Ms. Rukmini Bobde, Adv.
Ms. Nupur Sharma, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
For Respondent(s)
Mr. C Manickam, Adv.
Mr. Ranjan Kumar, AOR
Mr. Alok Gupta, Adv.
Mr. Kapil Dev Yadav, Adv.
Mr. Sanjeev Kumar, Adv.
Ms. Kirti, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list these matters after ensuing Christmas Vacation.
Signature Not Verified Digitally signed by Deepak Singh Date: 2023.12.09(DEEPAK SINGH) 13:02:32 IST Reason: (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)