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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(3) in U.P. Zila Panchayat Monitoring Cell Gazetted Officers' Service Rules, 2004

(3)The pay during probation of a person already in permanent government service shall be regulated by the relevant rules, applicable generally to government servants serving in connection with the affairs of the State.