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Delhi High Court - Orders

Amazon Wholesale India Pvt & Anr vs The Directorate Of Enforcement & Ors on 5 September, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~A-37, O4, O2, O3, O5 and O1

                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 14967/2021, CM APPL. 47253/2021, CM APPL.
                                354/2022, CM APPL. 487/2022, CM APPL. 2122/2022 and
                                CM APPL. 7775/2022

                                AMAZON WHOLESALE
                                INDIA PVT & ANR.                            Petitioners
                                              Through      Mr. Siddharth Luthra Sr Adv,
                                              Mr. Anand S. Pathak, Mr. Amit Kumar
                                              Mishra, Mr. Rohan Jaitley, Mr. Gaurav
                                              Mahajan, Mr. Abhinav Tandon, Mr. Nakul
                                              Gandhi, Mr. Tushar Bhatnagar, Mr. Yash
                                              Kumar, Mr. Kaustubh Seth, Advs. for
                                              Petitioner 1
                                              Mr. Rajeev Nayar and Mr. Mukul Gupta,
                                              Senior Advocates with Mr. Anand S. Pathak,
                                              Mr. Amit Kumar Mishra, Mr. Gaurav
                                              Mahajan, Mr. Abhinav Tandon, Mr. Nakul
                                              Gandhi, Mr. Tushar Bhatnagar, Mr. Yash
                                              Kumar, Ms. Sowjhanya Shankaran, Advs.
                                              for Petitioner 2

                                                     Versus

                                THE DIRECTORATE OF
                                ENFORCEMENT & ORS.                    ..... Respondents
                                             Through      Mr. Amit Mahajan, CGSC with
                                             Mr. Zoheb Hossain, Spl. Counsel for ED
                                             with Mr. Vivek Gurnani and Ms. Snehal
                                             Kaila, Advs.
                                             Mr. Dayan Krishnan, Sr. Advocate with Mr.
                                             Rishi Agrawala, Mr. Karan Luthra, Mr.
                                             Pranjit Bhattacharya, Mr. Sanjeevi Seshadri,
                                             Advs. for Future Coupons Pvt Ltd-
                                             Intervenor
                                             Mr. Krishnan Venugopal Sr. Advocate with
                                             Mr.     Rajat    Sehgal,      Advocate     for
                                             Intervener/CAIT
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          W.P.(C) 14967/2021 & contd. matters           Page 1 of 7
Signing Date:07.09.2022
12:45:25
                           +     OMP (ENF.) (COMM.) 17/2021, EX.APPL.(OS) 228/2022,
                                EX.APPL.(OS) 230/2022, EX.APPL.(OS) 232/2022 and
                                EX.APPL.(OS) 370/2022

                                AMAZON.COM NV INVESTMENT
                                HOLDINGS LLC                          ..... Decree Holder
                                             Through     Mr. Rajiv Nayar, Mr. Gourab
                                             Banerji, Mr Mukul Gupta, Mr Arun
                                             Kathpalia, Mr. Amit Sibal, Mr. Nakul
                                             Dewan and Mr. Gaurav Bhatia, Senior
                                             Advocates with Mr. Anand S Pathak, Mr.
                                             Amit Mishra, Mr. Shashank Gautam, Ms.
                                             Sreemoyee Deb, Mr. Vijay Purohit, Mr.
                                             Mohit Singh, Ms Devna Arora, Ms.
                                             Anubhuti Mishra, Ms. Samridhi Hota, Mr.
                                             Shivam Pandey, Ms. Nikita Bangera, Mr.
                                             Pratik Jhaveri, Mr. Faizan Mithaiwala, Ms.
                                             Didon Misri, Mr. Chetan Chawla, , Mr.
                                             Vijayendra Pratap Singh, Mr. Rachit Bahl,
                                             Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
                                             Priyank Ladoia, Mr. Tanmay Sharma, Ms.
                                             Vanya Chhabra, Mr. Arnab Ray, Mr.
                                             Vedant Kapur, Mr. Shaurya Mittal, Mr.
                                             Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
                                             Aman Chaudhary, Mr. Kartik Nayar, Mr.
                                             Pawan Bhushan, Ms Hima Lawrence; Ms.
                                             Ujwala Uppaluri, Advs.


                                                     versus

                                FUTURE COUPONS
                                PRIVATE LIMITED & ORS.             ..... Judgment Debtors
                                              Through     Mr. Ritin Rai, Sr. Advocate
                                              with Mr. Ameet Naik, Adv. for Judgment
                                              Debtor 1
                                              Mr. Dayan Krishnan, Sr. Adv. with Mr.
                                              Mahesh Agarwal, Adv., Mr. Rishi Agrawala,
                                              Adv., Mr. Karan Luthra, Adv., Mr. Pranjit
                                              Bhattacharya, Adv., Mr. Sanjeevi Seshadri,
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          W.P.(C) 14967/2021 & contd. matters          Page 2 of 7
Signing Date:07.09.2022
12:45:25
                                                      Adv., Mr. Vishnu Tallagragada, Advs. for
                                                     Judgment Debtors 2 to 13

                          +     ARB. A. (COMM.) 63/2021, IA 14257/2021 & IA 3121/2022
                                (XLI Rule 27 of the CPC)

                                FUTURE COUPONS PRIVATE
                                LIMITED & ORS.                               Appellants
                                              Through      Mr. Dayan Krishnan, Sr.
                                              Advocate with Mr. Mahesh Agarwal, Mr.
                                              Rishi Agrawala, Mr. Karan Luthra, Mr.
                                              Pranjit Bhattacharya, Mr. Sanjeevi Seshadri,
                                              Advs.

                                                     versus

                                AMAZON.COM NV INVESTMENT
                                HOLDINGS LLC & ANR.                   ..... Respondents
                                             Through     Mr. Rajiv Nayar, Mr. Gourab
                                             Banerji, Mr Mukul Gupta, Mr Arun
                                             Kathpalia, Mr. Amit Sibal, Mr. Nakul
                                             Dewan and Mr. Gaurav Bhatia, Senior
                                             Advocates with Mr. Anand S Pathak, Mr.
                                             Amit Mishra, Mr. Shashank Gautam, Ms.
                                             Sreemoyee Deb, Mr. Vijay Purohit, Mr.
                                             Mohit Singh, Ms Devna Arora, Ms.
                                             Anubhuti Mishra, Ms. Samridhi Hota, Mr.
                                             Shivam Pandey, Ms. Nikita Bangera, Mr.
                                             Pratik Jhaveri, Mr. Faizan Mithaiwala, Ms.
                                             Didon Misri, Mr. Chetan Chawla, , Mr.
                                             Vijayendra Pratap Singh, Mr. Rachit Bahl,
                                             Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
                                             Priyank Ladoia, Mr. Tanmay Sharma, Ms.
                                             Vanya Chhabra, Mr. Arnab Ray, Mr.
                                             Vedant Kapur, Mr. Shaurya Mittal, Mr.
                                             Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
                                             Aman Chaudhary, Mr. Kartik Nayar, Mr.
                                             Pawan Bhushan, Ms Hima Lawrence; Ms.
                                             Ujwala Uppaluri, Advs. for Respondent 1
                                             Mr. Ritin Rai, Sr. Advocate with Mr. Ameet
                                             Naik, Mr. Raghav Shankar, Ms. Madhu
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          W.P.(C) 14967/2021 & contd. matters              Page 3 of 7
Signing Date:07.09.2022
12:45:25
                                                      Gadodia, Mr. Abhishek Kale, Mr.
                                                     Harshvardhan Jha and Mr. Pankaj Patel,
                                                     Advs. for Respondent 2/FRL

                          +     ARB. A. (COMM.) 64/2021, IA 14285/2021 & IA 3120/2022
                                (XLI Rule 27 of the CPC)

                                FUTURE RETAIL LTD.                  ..... Appellant
                                             Through     Mr. Ritin Rai, Sr. Advocate
                                             with Mr. Ameet Naik, Mr. Raghav Shankar,
                                             Ms. Madhu Gadodia, Mr. Abhishek Kale,
                                             Mr. Harshvardhan Jha and Mr. Pankaj Patel,
                                             Advs. for FRL

                                                     versus

                                AMAZON.COM NV INVESTMENT
                                HOLDINGS LLC & ORS.                   ..... Respondents
                                             Through     Mr. Rajiv Nayar, Mr. Gourab
                                             Banerji, Mr Mukul Gupta, Mr Arun
                                             Kathpalia, Mr. Amit Sibal, Mr. Nakul
                                             Dewan and Mr. Gaurav Bhatia, Senior
                                             Advocates with Mr. Anand S Pathak, Mr.
                                             Amit Mishra, Mr. Shashank Gautam, Ms.
                                             Sreemoyee Deb, Mr. Vijay Purohit, Mr.
                                             Mohit Singh, Ms Devna Arora, Ms.
                                             Anubhuti Mishra, Ms. Samridhi Hota, Mr.
                                             Shivam Pandey, Ms. Nikita Bangera, Mr.
                                             Pratik Jhaveri, Mr. Faizan Mithaiwala, Ms.
                                             Didon Misri, Mr. Chetan Chawla, , Mr.
                                             Vijayendra Pratap Singh, Mr. Rachit Bahl,
                                             Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
                                             Priyank Ladoia, Mr. Tanmay Sharma, Ms.
                                             Vanya Chhabra, Mr. Arnab Ray, Mr.
                                             Vedant Kapur, Mr. Shaurya Mittal, Mr.
                                             Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
                                             Aman Chaudhary, Mr. Kartik Nayar, Mr.
                                             Pawan Bhushan, Ms Hima Lawrence; Ms.
                                             Ujwala Uppaluri, Advs. for Respondent 1
                                             Mr. Dayan Krishnan, Sr. Advocate with Mr.
                                             Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          W.P.(C) 14967/2021 & contd. matters             Page 4 of 7
Signing Date:07.09.2022
12:45:25
                                                      Karan Luthra, Mr. Pranjit Bhattacharya, Mr.
                                                     Sanjeevi Seshadri, Advs. for Respondent
                                                     Nos. 2 to 13

                          +     OMP (ENF.) (COMM.) 59/2022, EX.APPL.(OS) 317/2022 and
                                EX.APPL.(OS) 318/2022

                                AMAZON.COM NV INVESTMENT
                                HOLDINGS LLC                          ..... Decree Holder
                                             Through     Mr. Rajiv Nayar, Mr. Gourab
                                             Banerji, Mr Mukul Gupta, Mr Arun
                                             Kathpalia, Mr. Amit Sibal, Mr. Nakul
                                             Dewan and Mr. Gaurav Bhatia, Senior
                                             Advocates with Mr. Anand S Pathak, Mr.
                                             Amit Mishra, Mr. Shashank Gautam, Ms.
                                             Sreemoyee Deb, Mr. Vijay Purohit, Mr.
                                             Mohit Singh, Ms Devna Arora, Ms.
                                             Anubhuti Mishra, Ms. Samridhi Hota, Mr.
                                             Shivam Pandey, Ms. Nikita Bangera, Mr.
                                             Pratik Jhaveri, Mr. Faizan Mithaiwala, Ms.
                                             Didon Misri, Mr. Chetan Chawla, , Mr.
                                             Vijayendra Pratap Singh, Mr. Rachit Bahl,
                                             Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
                                             Priyank Ladoia, Mr. Tanmay Sharma, Ms.
                                             Vanya Chhabra, Mr. Arnab Ray, Mr.
                                             Vedant Kapur, Mr. Shaurya Mittal, Mr.
                                             Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
                                             Aman Chaudhary, Mr. Kartik Nayar, Mr.
                                             Pawan Bhushan, Ms Hima Lawrence; Ms.
                                             Ujwala Uppaluri, Advs.


                                              versus
                                FUTURE COUPONS
                                PRIVATE LIMITED & ORS.        ..... Judgment Debtors
                                              Through    Mr. Ritin Rai, Sr. Advocate
                                              with Mr. Ameet Naik, Adv. for Judgment
                                              Debtor 1
                                              Mr. Dayan Krishnan, Sr. Adv. with Mr.
                                              Mahesh Agarwal, Adv., Mr. Rishi Agrawala,
                                              Adv., Mr. Karan Luthra, Adv., Mr. Pranjit
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          W.P.(C) 14967/2021 & contd. matters                Page 5 of 7
Signing Date:07.09.2022
12:45:25
                                                      Bhattacharya, Adv., Mr. Sanjeevi Seshadri,
                                                     Adv., Mr. Vishnu Tallagragada, Advs. for
                                                     Judgment Debtors 2 to 13

                          +     CS(COMM) 493/2020, IA 10399/2020, IA 8888/2021 and IA
                                8889/2021

                                FUTURE RETAIL LTD.                       ..... Plaintiff
                                             Through    Mr. Ritin Rai, Sr. Advocates
                                             with Mr. Ameet Naik, Mr. Raghav Shankar,
                                             Ms. Madhu Gadodia, Mr. Abhishek Kale,
                                             Mr. Harshvardhan Jha and Mr. Pankaj Patel,
                                             Advs.

                                                     versus

                                AMAZON.COM NV INVESTMENT
                                HOLDINGS LLC & ORS.                   ..... Defendants
                                             Through     Mr. Rajiv Nayar, Mr. Gourab
                                             Banerji, Mr Mukul Gupta, Mr Arun
                                             Kathpalia, Mr. Amit Sibal, Mr. Nakul
                                             Dewan and Mr. Gaurav Bhatia, Senior
                                             Advocates with Mr. Anand S Pathak, Mr.
                                             Amit Mishra, Mr. Shashank Gautam, Ms.
                                             Sreemoyee Deb, Mr. Vijay Purohit, Mr.
                                             Mohit Singh, Ms Devna Arora, Ms.
                                             Anubhuti Mishra, Ms. Samridhi Hota, Mr.
                                             Shivam Pandey, Ms. Nikita Bangera, Mr.
                                             Pratik Jhaveri, Mr. Faizan Mithaiwala, Ms.
                                             Didon Misri, Mr. Chetan Chawla, , Mr.
                                             Vijayendra Pratap Singh, Mr. Rachit Bahl,
                                             Ms. Roopali Singh, Mr. Abhijnan Jha, Mr.
                                             Priyank Ladoia, Mr. Tanmay Sharma, Ms.
                                             Vanya Chhabra, Mr. Arnab Ray, Mr.
                                             Vedant Kapur, Mr. Shaurya Mittal, Mr.
                                             Abhisar Vidyarthi, Ms Bhagya Yadav, Mr
                                             Aman Chaudhary, Mr. Kartik Nayar, Mr.
                                             Pawan Bhushan, Ms Hima Lawrence; Ms.
                                             Ujwala Uppaluri, Advs. for Defendant 1
                                             Mr. Dayan Krishnan, Sr. Advocate with Mr.
                                             Mahesh Agarwal, Mr. Rishi Agrawala, Mr.
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI
                          W.P.(C) 14967/2021 & contd. matters               Page 6 of 7
Signing Date:07.09.2022
12:45:25
                                                      Karan Luthra, Mr. Pranjit Bhattacharya, Mr.
                                                     Sanjeevi Seshadri, Advs. for Defendants 2 to
                                                     13
                                                     Mr. K. R. Sasiprabhu, Mr. Vishnu Sharma
                                                     and Mr. Tushar Bhardwaj, Advs for
                                                     Defendants 14 and 15

                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                     ORDER

% 05.09.2022 At joint request, renotify on 1st November 2022 as part heard.

C.HARI SHANKAR, J SEPTEMBER 5, 2022 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI W.P.(C) 14967/2021 & contd. matters Page 7 of 7 Signing Date:07.09.2022 12:45:25