Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 90 in The Punjab Town Improvement Trust Rules, 1939 90. In order that expenditure under the budget heads may be properly watched a budget control register in form No. 38 shall be maintained.Custody of valuables
