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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(2)(c) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(c)the procedure and proceedings relating to the examination of revenue records under sub-section (1) of section 17;