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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(a) in The M.P. Nagariya Sthawar Sampatti Kar Adhiniyam, 1964

(a)where an appeal against the order is pending before the authority specified in sub-section (1) of Section 15 or where if such appeal lies, the time within which it may be filed has not expired; or