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[Cites 0, Cited by 0] [Section 37BC(2)] [Section 37BC] [Entire Act]

Union of India - Subsection

Section 37BC(2)(iii) in Income Tax Rules, 1962

(iii)a certificate of his being resident in any country or specified territory outside India from the Government of that country or specified territory if the law of that country or specified territory provides for issuance of such certificate;