Section 19F(2)(c) in Patent Rules, 2003

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Union of India - Subsection

Section 19F(2)(c) in Patent Rules, 2003

(c)the International Preliminary Examination in respect of demands made by the nationals or residents of other countries not party to the Treaty or not bound by Chapter II of the Treaty, if the Assembly has so approves.

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Union of India - Subsection

Section 19F(2)(c) in Patent Rules, 2003