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[Cites 0, Cited by 0] [Section 349] [Entire Act]

State of West Bengal - Subsection

Section 349(5) in The West Bengal Motor Vehicles Rules, 1989

(5)On depositing the compounding amount as agreed by the driver or the owner, the officer who receives such agreed amount shall send a report to the Compounding Officer furnishing particulars of deposit and the Compounding Officer upon receipt of such report shall comply with the provisions under sub-section (2) of section 200 of the Act.