Punjab-Haryana High Court
Ms Cyient Limited Formally Known As Ms ... vs Haryana Space Application Centre ... on 25 March, 2025
Sr. No.143
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP
CWP-149-2025 (O&M)
Date of Decision : 25.03.2025
M/s Cyient Limited ...Petitioner
Versus
Haryana Space Application Centre and another ...Respondents
CORAM : HON'BLE MS. JUSTICE LAPITA BANERJI
Present : Mr. Rose Gupta, Advocate and
Ms. Neha Anand, Advocate,
for the petitioner.
Mr. Sharad Aggarwal, DAG, Haryana.
***
LAPITA BANERJI,
BANERJI J. (Oral)
Learned counsel appearing on behalf of the petitioner submits that the grievance of the petitioner has already been redressed.
Mr. Sharad Aggarwal, DAG, Haryana represents the State authorities.
In view of the submissions made hereinabove, nothing further remains to be adjudicated in the present writ petition.
Accordingly, the same is disposed of without any further orders.
Connected applications, if any, are also accordingly disposed of.
(LAPITA BANERJI) JUDGE March 25, 2025 202 Vandana Whether ther speaking/reasoned : Yes/No Whether reportable : Yes/No VANDANA 2025.03.26 17:01 Page 1 of 1 I attest to the accuracy and integrity of this document